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[Cites 0, Cited by 0] [Section 768(3)] [Section 768] [Entire Act]

Bengal Presidency - Subsection

Section 768(3)(vi) in Police Regulations, Bengal , 1943

(vi)Outsiders may be appointed only if competent clerks cannot be found among those already serving in the department or if for any other reason it is considered desirable to do so in the interest of the public service.