Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 3] [Entire Act] State of Jharkhand - Subsection Section 3(a) in The Scheduled Districts Act, 1874 (a)declare what enactments are actually in force in any of the Scheduled Districts, or in any part of any such District;
