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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(2) in Poona University Act, 1974

(2)
(a)There shall be selection Committees for making recommendations to the Executive Council for the appointment such Teachers of the University
(b)Every selection Committee shall consist of
(i)the Vice-Chancellor"ex Chairman
(ii)one person nominated by the Chancellor;
(iii)the Dean of the Faculty concerned;
(iv)the Head of the University Department concerned, if he is a Professor ; [xxx] [Deleted by Maharashtra 7 or 1988, S. 8(a) w.e.f. 12-3-1988.]
(v)three persons nominated by the Executive Council, out of a panel of not less than six names of persons recommended by the Academic Council, being persons not connected with the University, who have special knowledge of the subject for which the Teacher is to be [selected and] [Substituted by Maharashtra 7 or 1988, S. 8(b) w.e.f 12-2-1988.]
(iv)[ one person belonging to Scheduled Castes or Scheduled Tribes, nominated by the Chancellor.] [Inserted by Maharashtra 7 or 1988, S. 8 (C) wef. 12-2-1988.]