Supreme Court - Daily Orders
V. Sahadevan vs The State Of Tamil Nadu on 12 April, 2019
Bench: Ashok Bhushan, K.M. Joseph
ITEM NO.21 COURT NO.12 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 9915/2019
(Arising out of impugned final judgment and order dated 02-11-2018
in RAMD No. 4/2015 and order dated 19-06-2014 in WAMD No. 217/2011
passed by the High Court Of Judicature At Madras At Madurai)
V. SAHADEVAN Petitioner(s)
VERSUS
THE STATE OF TAMIL NADU & ORS. Respondent(s)
(IA No.50442/2019-CONDONATION OF DELAY IN FILING)
Date : 12-04-2019 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. R. Balasubramaniam, Sr.Adv.
Mr. V. Balaji, Adv.
Mr. Atul Sharma, Adv.
Mr. C. Kannan, Adv.
Ms. Sripradha Krishnan, Adv.
Mr. Rakesh K. Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with SLP (C) No. 23379 of 2018.
(MEENAKSHI KOHLI) (RENU KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.04.12 16:59:45 IST Reason: