Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 31 in The Punjab Bovine Breeding Act, 2016 31. Funds of the Authority. - The funds of the Authority shall be the budgetary allocation of the Department of Animal Husbandry, Punjab.
