Section 3(4) in The Chhattisgarh Gram Nyayalaya Rules, 2001
(4)The applicant may attach to and present with his application/ plaint a receipt slip in Form-II which shall be signed by the Nyayalaya Sahayak or any person receiving the application/plaint on behalf of the Nyayalaya Sahayak in acknowledgement of the application/plaint.
