Kerala High Court
Deepa Paul vs Cochin University Of Science And ... on 26 March, 2021
Author: S.V.Bhatti
Bench: S.V.Bhatti
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE S.V.BHATTI
FRIDAY, THE 26TH DAY OF MARCH 2021 / 5TH CHAITHRA, 1943
RP.No.358 OF 2020 IN WP(C). 2788/2020
AGAINST THE ORDER/JUDGMENT IN WP(C) 2788/2020(W) OF HIGH COURT OF
KERALA
PETITIONER/PETITIONER:
DEEPA PAUL
AGED 35 YEARS
W/O.SREEJITH.C.K., ASSISTANT PROFESSOR (ON CONTRACT),
DIVISION OF COMPUTER SCIENCE AND ENGINEERING SCHOOL
OF ENGINEERING, CUSAT,
KOCHI-682 022, RESIDING AT MANDOTHIL HOUSE, KUZHIYARA
P.O., CHOTTANIKKARA-682 312.
BY ADVS.
SRI.KALEESWARAM RAJ
SRI.VARUN C.VIJAY
KUM.A.ARUNA
KUM.THULASI K. RAJ
RESPONDENTS/RESPONDENTS:
1 COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
(CUSAT), REPRESENTED BY THE REGISTRAR, COCHIN
UNIVERSITY OF SCIENCE AND TECHNOLOGY, COCHIN
UNIVERSITY P.O., KOCHI-682 022.
2 THE REGISTRAR, COCHIN UNIVERSITY OF SCIENCE AND
TECHNOLOGY,
(CUSAT), COCHIN UNIVERSITY P.O., KOCHI-682 022.
3 THE VICE CHANCELLOR,
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY(CUSAT),
COCHIN UNIVERSITY P.O., KOCHI-682 022.
R1-3 BY ADV. SRI.D.G.VIPIN
ADV ANJANA JOSHI
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
26.03.2021, ALONG WITH RP.356/2020, RP.357/2020, RP.359/2020, THE
COURT ON THE SAME DAY PASSED THE FOLLOWING:
RP.358/2020, RP.356/2020, RP.357/2020, RP.359/2020
-2-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE S.V.BHATTI
FRIDAY, THE 26TH DAY OF MARCH 2021 / 5TH CHAITHRA, 1943
RP.No.356 OF 2020 IN WP(C). 2912/2020
AGAINST THE ORDER/JUDGMENT IN WP(C) 2912/2020(L) OF HIGH COURT
OF KERALA
PETITIONER/PETITIONER:
VANI DEVI P
ASSISTANT PROFESSOR (ON CONTRACT) DIVISION OF
ELECTRONICS AND COMMUNICATION ENGINEERING SCHOOL OF
ENGINEERING, CUSAT, KOCHI-682 022, RESIDING AT
GOWRISHAKARAN (ALUNGAL) THRIKKARIYOOR
P.O.KOTHAMANGALAM, ERNAKULAM-686 692.
BY ADVS.
SRI.KALEESWARAM RAJ
SRI.VARUN C.VIJAY
KUM.A.ARUNA
KUM.THULASI K. RAJ
SMT.MAITREYI SACHIDANANDA HEGDE
RESPONDENT/S:
1 COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY (CUSAT)
REPRESENTED BY THE REGISTRAR, COCHIN UNIVERSITY OF
SCIENCE AND TECHNOLOGY, COCHIN UNIVERSITY
P.O.KOCHI-682 022.
2 THE REGISTRAR,
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
(CUSAT), COCHIN UNIVERSITY P.O.KOCHI-682 022.
3 THE VICE CHANCELLOR,
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
(CUSAT), COCHIN UNIVERSITY P.O.KOCHI-682 022.
R1-3 BY ADV. SRI.D.G.VIPIN
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
26.03.2021, ALONG WITH RP.357/2020, RP.358/2020, RP.359/2020,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
RP.358/2020, RP.356/2020, RP.357/2020, RP.359/2020
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE S.V.BHATTI
FRIDAY, THE 26TH DAY OF MARCH 2021 / 5TH CHAITHRA, 1943
RP.No.357 OF 2020 IN WP(C). 2799/2020
AGAINST THE ORDER/JUDGMENT IN WP(C) 2799/2020(Y) OF HIGH COURT
OF KERALA
PETITIONER/PETITIONER:
JEENA JOHN
AGED 31 YEARS
ASSISTANT PROFESSOR (ON CONTRACT), DIVISION OF
ELECTRICAL AND ELECTRONICS ENGINEERING SCHOOL OF
ENGINEERING, CUSAT, KOCHI-682022, RESIDING AT
ARANGATH HOUSE, KANIMANGALAM P.O., THRISSUR-680027.
BY ADVS.
SRI.KALEESWARAM RAJ
SRI.VARUN C.VIJAY
KUM.A.ARUNA
KUM.THULASI K. RAJ
SMT.MAITREYI SACHIDANANDA HEGDE
RESPONDENT/RESPONDENTS:
1 COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY (CUSAT)
REPRESENTED BY THE REGISTRAR, COCHIN UNIVERSITY OF
SCIENCE AND TECHNOLOGY, COCHIN UNIVERSITY P.O.,
KOCHI-682022.
2 THE REGISTRAR,
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
(CUSAT), COCHIN UNIVERSITY P.O., KOCHI-682022.
3 THE VICE CHANCELOOR,
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
(CUSAT), COCHIN UNIVERSITY P.O., KOCHI-682022.
R1-3 BY ADV. SRI.D.G.VIPIN
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
26.03.2021, ALONG WITH RP.356/2020, RP.358/2020, RP.359/2020,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE S.V.BHATTI
FRIDAY, THE 26TH DAY OF MARCH 2021 / 5TH CHAITHRA, 1943
RP.No.359 OF 2020 IN WP(C). 2579/2020
AGAINST THE ORDER/JUDGMENT IN WP(C) 2579/2020(V) OF HIGH COURT OF
KERALA
PETITIONER/PETITIONER:
NITHA C PANKAJAKSHAN
AGED 30 YEARS
W/O. SREEJITH C K, ASSISTANT PROFESSOR (ON CONTRACT)
DIVISION OF COMPUTER SCIENCE AND ENGINEERING SCHOOL
OF ENGINEERING, CUSAT, KOCHI 682 022
RESIDING AT CHETTIYANKUNNEL HOUSE, KUREEKKAD P.O,
ERNAKULAM 682 305
BY ADVS.
SRI.KALEESWARAM RAJ
SRI.VARUN C.VIJAY
KUM.A.ARUNA
KUM.THULASI K. RAJ
RESPONDENT/S:
1 COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY (CUSAT)
REPRESENTED BY THE REGISTRAR, COCHIN UNIVERSITY OF
SCIENCE AND TECHNOLOGY,
COCHIN UNIVERSITY P.O, KOCHI 682 022
2 THE REGISTRAR,
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY (CUSAT)
COCHIN UNIVERSITY P.O, KOCHI 682 022
3 THE VICE CHANCELLOR,
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY (CUSAT)
COCHIN UNIVERSITY P.O, KOCHI 682 022
R1-3 BY SRI.VIPIN D.G., SC, COCHIN UNIVERSITY OF
SCIENCE AND TECHNOLOGY
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
26.03.2021, ALONG WITH RP.356/2020, RP.357/2020, RP.358/2020, THE
COURT ON THE SAME DAY PASSED THE FOLLOWING:
RP.358/2020, RP.356/2020, RP.357/2020, RP.359/2020
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ORDER
[ RP.358/2020, RP.356/2020, RP.357/2020, RP.359/2020 ] Dated this the 26th day of March 2021 Heard Adv.Thulasi.K Raj for petitioners and Adv.Anjana Joshi for respondent-University.
2. The attention of the court is invited to G.O.(P) No.2/2021/Fin dated 04.01.2021 filed in Annexure-I (in R.P No.359/2020) and the follow up decision taken by the University implementing the order of the Government.
Having regard to the circumstances, the prayers in the Review petitions are not pressed. Consequently, the review petitions are closed however, granting liberty to petitioners to represent to the University for giving necessary benefit in terms of a decision of the Government dated 04.01.2021.
Sd/-
S.V.BHATTI JUDGE JS