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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 10(6) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(6)Every question considered at a meeting of the Board shall be decided by a majority of votes of the Trustees present and voting and in the event of an equality of votes and President shall exercise a second or casting vote.