Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs M/S Menzies Aviation Bobba (B Lore) Pvt. ... on 19 July, 2021
Bench: Sanjay Kishan Kaul, Hemant Gupta
ITEM NO.16 Court 7 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8527/2021
(Arising out of impugned final judgment and order dated 25-01-2021
in ITA No. 167/2017 passed by the High Court Of Karnataka At
Bengaluru)
THE PRINCIPAL COMMISSIONER OF INCOME TAX 4 & ANR. Petitioner(s)
VERSUS
M/S MENZIES AVIATION BOBBA (B LORE) PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 19-07-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. K.M. Nataraj, Ld. ASG
Ms. Binu Tamta, Adv.
Ms. Gargi Khanna, Adv.
Mr. Shailesh Madyal, Adv.
Mr. R.S. Srivastava, Adv.
Mr. Raj Bahadur, AOR
Mr. B. V. Balaram Das, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP(Civil) No. 7702/2021.
[CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Charanjeet kaur Date: 2021.07.20 17:41:51 IST Reason: