Patna High Court - Orders
Kameshwar Yadav vs The State Of Bihar & Ors on 29 September, 2015
Author: Rakesh Kumar
Bench: Rakesh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No. 14898 of 2012
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Kameshwar Yadav
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Sushil Kumar Jha
For the Respondent/s : Mr. Rajendra Prasad
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CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
ORAL ORDER
5. 29-09-2015As prayed by Sri Rajendra Prasad, learned counsel for the respondent/Mines & Geology Department, list this case after two weeks so that he may get appropriate instruction regarding redressal of the grievance of the petitioner.
As prayed, put up this case after two weeks.
(Rakesh Kumar, J.) Anay U