Bombay High Court
Wyse Biometrics Systems Pvt Ltd vs Wyse Technology Inc on 15 October, 2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
APPEAL FROM ORDER NO. 496 OF 2014
Wyse Biometrics Systems Pvt Ltd ....Appellant
V/S
Wyse Technology Inc ....Respondent
Mr. R. M. Kulkarni i/by Wadia Ghandy & Co. Veritas Legal For Appellant CORAM : SMT. DR. SHALINI PHANSALKAR-JOSHI, J DATE : 15th October, 2018 P.C. :
At the request of learned advocate for the Appellant, Stand over to 22/10/2018 as a last chance.
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