Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Wyse Biometrics Systems Pvt Ltd vs Wyse Technology Inc on 15 October, 2018

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

           APPEAL FROM ORDER NO. 496 OF 2014

 Wyse Biometrics Systems Pvt Ltd                     ....Appellant
           V/S
 Wyse Technology Inc                              ....Respondent

Mr. R. M. Kulkarni i/by Wadia Ghandy & Co. Veritas Legal For Appellant CORAM : SMT. DR. SHALINI PHANSALKAR-JOSHI, J DATE : 15th October, 2018 P.C. :

At the request of learned advocate for the Appellant, Stand over to 22/10/2018 as a last chance.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 16/10/2018 ::: Downloaded on - 17/10/2018 02:05:11 :::