Chattisgarh High Court
Ranjit And Others vs Motilal And Others 33 Wp/1876/2004 ... on 29 January, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Writ Petition (C) No.665 of 2008
Ranjit and others Versus Motilal and others
SB
Hon'ble Shri Justice Sanjay K. Agrawal
Motion
29/01/2018 Ms. Sareena Khan, counsel for the petitioners.
Mr. Ashish Surana, Panel Lawyer for the State/respondents No.7, 8
and 9.
Call for the record of the SDO. Requisition be sent by fax and the matter be listed immediately thereafter.
Sd/-
(Sanjay K. Agrawal) Judge Soma