Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 10]

Chattisgarh High Court

Ranjit And Others vs Motilal And Others 33 Wp/1876/2004 ... on 29 January, 2018

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                     HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet

                             Writ Petition (C) No.665 of 2008

                        Ranjit and others Versus Motilal and others

       SB
       Hon'ble Shri Justice Sanjay K. Agrawal

         Motion

       29/01/2018 Ms. Sareena Khan, counsel for the petitioners.

                   Mr. Ashish Surana, Panel Lawyer for the State/respondents No.7, 8

and 9.

Call for the record of the SDO. Requisition be sent by fax and the matter be listed immediately thereafter.

Sd/-

(Sanjay K. Agrawal) Judge Soma