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Kerala High Court

M.Chacko @ Raju vs Eraviperoor Grama Panchayat on 16 January, 2019

Author: Sathish Ninan

Bench: Sathish Ninan

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SATHISH NINAN

  WEDNESDAY, THE 16TH DAY OF JANUARY 2019 / 26TH POUSHA, 1940

                        OP(C).No. 129 of 2019

     IA 2844/18 IN OS 434/18 OF MUNSIFF'S COURT, THIRUVALLA

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PETITIONERS:

1 M.CHACKO @ RAJU AGED 55 YEARS EX-SERVICEMAN, S/O. MARKOSE, PATHIPARAMPIL HOUSE, VALLAMKULAM WEST P.O, VALLAMKULAM PADINJARE MURI, ERAVIPEROOR VILLAGE, THIRUVALLA TALUK.
2 SANTHAMMA, AGED 51 YEARS TEACHER, W/O. M. CHACKO, PATHIPARAMPIL HOUSE, VALLAMKULAM WEST P.O, VALLAMKULAM PADINJARE MURI, ERAVIPEROOR VILLAGE, THIRUVALLA TALUK BY ADVS.

SRI.CHERIAN GEE VARGHESE SRI.BIJU HARIHARAN SRI.P.C.SHIJIN SRI.P.HARIDAS SRI.R.B.BALACHANDRAN SRI.RENJI GEORGE CHERIAN SRI.RISHIKESH HARIDAS RESPONDENT:

ERAVIPEROOR GRAMA PANCHAYAT REPRESENTED BY ITS SECRETARY ERAVIPEROOR GRAMA PANCHAYAT, THIRUVALLA, PIN 689 645.
BY ADV. SRI.T.P.PRADEEP, SC, ERAVIPEROOR GRAMA PANCHAYAT THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 16.01.2019, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
OP(C).No. 129 of 2019
APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE DEED NO. 576/1951 DATED 31-01-1951 EXHIBIT P2 TRUE COPY OF THE SETTLEMENT DEED NO.
1476/1988 DATED 06-05-1988 EXHIBIT P3 TRUE COPY OF THE ORIGINAL SURVEY PLAN EXHIBIT P4 TRUE COPY OF THE BASIC TAX REGISTEER EXHIBIT P5 TRUE COPY OF THE THANDAPPER REGISTERE EXHIBIT P6 TRUE COPY OF THE RESURVEY PLAN EXHIBIT P7 TRUE COPY OF THE NOTICE TO THE RESPONDENT BY THE PETITIOENR DATED 25-09-18 EXHIBIT P8 TRUE COPY OF THE PLAINT IN OS NO. 434/2018 BEFORE THE MUNSIFF COURT, THIRUVALLA DTD NOV. 2018 EXHIBIT P9 TRUE COPY OF THE IA NO. 2844/2018 IN OS NO.
434/2018 BEFORE THE MUNSIFF COURT, THIRUVALLA.
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