Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 214] [Entire Act] State of Telangana - Subsection Section 214(3) in Telangana Panchayat Raj Act, 2018 (3)In this section, the expression "election matter" means any matter intended or calculated to influence or affect the result of election.
