Section 4E(2)(a) in U.P. Industrial Disputes Act, 1947

[Cites 0, Cited by 0] [Section 4E(2)] [Section 4E] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4E(2)(a) in U.P. Industrial Disputes Act, 1947

(a)in the case of the list referred to in clause (i) of the said section, to the education and practical experience of the person in matters relating to Labour and Industry, and

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State of Uttar Pradesh - Subsection

Section 4E(2)(a) in U.P. Industrial Disputes Act, 1947