Section 19A in Rules Under Section 12 of the Northern India Ferries Act, 1878
19A.
In accepting the 1st instalment of bid money from the highest bidder or any other bidder whose bid is accepted by the officer conducting the sale, the bidder shall be informed in writing in the form in Appendix 'G' by the officer conducting the sale that the sale is subject to the approval of the Chief Engineer, Assam.
