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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(2)(vi) in Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964

(vi)to specify the qualifying examination to be passed, the courses of training to be undergone and the other conditions to be fulfilled, for the purposes of registration under this Act;