Patna High Court - Orders
M/S Brawn Laboratories Lt. Through Brij ... vs The State Of Bihar & Ors on 2 January, 2013
Author: Shivaji Pandey
Bench: Shivaji Pandey
Patna High Court Cr.Misc. No.23162 of 2011 (3) dt.02-01-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.23162 of 2011
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M/S Brawn Laboratories Lt. Through Brij Raj Gupta
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Ajeet Kumar, Advocate.
For the Opposite Party/s : Mr. Parmanand Kumar, A.P.P.
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
3 02-01-2013Learned counsel for opposite party no.3 handed over the copy of the counter affidavit to learned counsel for the petitioner.
As prayed for by learned counsel for the petitioner, let this case be listed on 7th January, 2013 under the same heading in order to enable him to file reply to the counter affidavit, if any.
Vinay/- (Shivaji Pandey, J)