Allahabad High Court
Shiv Kumar Singh (At :- 02:00 P.M.) vs State Of U P Thr.Prin Secy Dept.Of ... on 3 February, 2010
Author: Sunil Ambwani
Bench: Sunil Ambwani
Court No. - 4 Case :- SERVICE BENCH No. - 637 of 2009 Petitioner :- Shiv Kumar Singh (At :- 02:00 P.M.) Respondent :- State Of U P Thr.Prin Secy Dept.Of Housing Civil Sectt.Lko. Petitioner Counsel :- P C Jain,A Jaiswal,A. Tewari,Alka Verma,O.P.Srivastava,Vishal Tahlani Respondent Counsel :- C.S.C.,A K Chaturvedi,Sandeep Dixit,Sharad Kumar Srivastava,U N Mishra,Vinay Bhushan Hon'ble Sunil Ambwani,J.
Hon'ble Vedpal,J.
Heard Shri Anil Tiwari, Sr. Advocate assisted by Shri Mahendra Pratap Singh and Shri Apporva Tiwari for the petitioner. Shri Rajnish Kumar, learned Standing Counsel appears for the State respondent. Shri S.K. Kalia assisted by Shri Bhupendra Nath Misra appears for the respondents. Shri Aseet Kumar Chaturvedi appears for respondent No.2. Shri Sharad Kumar Srivastava appears for respondent No.9. Shri Sandeep Dixit appears for respondent No.10.
Judgment reserved.
Dt.03.02.2010 SP/