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Union of India - Section

Section 218 in The Navy (Pension) Regulations, 1964

218. Form of medical board report.

(a)The medical board shall report in the following form:
"We have carefully examined .................and are of the opinion that he is/ he is not in good bodily health and has/has not the prospect of an average duration of life. We therefore (or do not) recommend him to be allowed to commute a portion of his pension.Form of declaration in respect of health and fitness etc. of the individual duly completed in our presence is also attached;"
(b)In the case of impaired lives in which officer's application is recommended, but with an addition of years of age, the following form shall be used by the Medical Board:
"We have carefully examined ................and are of the opinion that he is not in good bodily health and has not the prospect of an average duration of life. We, however, recommend him to be allowed to commute a portion of his pension, but as he is suffering from .................his age for the purposes of commutation i.e. his age next birthday, should be taken to be ...............years more than his actual age.Form of declaration in respect of health and fitness etc. of the individual duly completed in our presence is also attached."