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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(34) in Sikkim Urban and Regional Planning and Development Act, 1998

(34)"Promoter" includes an individual company or association or body of individuals, whether incorporated or not, a co-operative society, a corporate body or agency- national or international to whom a licence is given under section 76 to undertake development works within the framework of a plan or a development scheme duly approved under this Act;