Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 26th in The Insurance Act, 1938 26th. February, 1938 PREAMBLEAn Act to consolidate and amend the law relating to the business of insurance.WHEREAS it is expedient to consolidate and amend the law relating to the business of insurance; it is hereby enacted as follows: --
