Chattisgarh High Court
State Of Chhattisgarh vs M/S Parle Agro Private Limited on 8 May, 2026
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HIGH COURT OF CHHATTISGARH AT BILASPUR
WA No. 716 of 2024
STATE OF CHHATTISGARH
versus
M/S PARLE AGRO PRIVATE LIMITED
Order Sheet
08/05/2026 Ms. Shailja Shukla, learned Government Advocate for
the appellant/State.
Mr. Adarsh Patel, on behalf of Mr. Ashish Surana,
learned counsel for the respondent.
Learned counsel for the appellant/State submits that AMITA DUBEY the decision on the SLP filed by the State before the Apex Digitally Court is pending and is filed for hearing on next date. signed by Considering the submission made by learned counsel AMITA DUBEY Date:
2026.05.11 13:14:35 +0530 for the appellant, post this matter in the month of August, 2026.
Sd/- Sd/-
(Parth Prateem Sahu) (Sachin Singh Rajput)
Judge Judge
Ami