Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Bengal Presidency - Section Section 5 in Bengal Money-Lenders Act, 1933 5. The words within square brackets were substituted for the words "Calcutta Gazette" by para, 4(1) of the Government of India (Adaptation of Indian Laws) Older, 1937.
