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State of Telangana - Section

Section 38 in Sri Konda Laxman Telangana State Horticultural University Act, 2007

38. University Librarian.

- The University Librarian shall be responsible for the maintenance and management of the University Library and to guide and coordinate the working in the libraries of the various constituent units of the University and to prepare the annual estimate of operational and developmental requirements of all the libraries of the University.