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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Chattisgarh - Subsection

Section 65(1)(a) in The Chhattisgarh Co-Operative Societies Act, 1960

(a)when the dispute relates to the recovery of any sum including interest thereon due to a society by a member thereof, be six years from the date on which such member dies or ceases to be a member of the society;