Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 71 in The Limited Liability Partnership Act, 2008

71. Application of other laws not barred.-

The provisions of this Act shall be in addition to, and not in derogation of, the provisions of any other law for the time being in force.