Section 79(2)(k) in The Limited Liability Partnership Act, 2008

[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(2)(k) in The Limited Liability Partnership Act, 2008

(k)the manner in which names will be reserved by the Registrar under sub-section (2) of section 16;

(ka)the manner of allotting a new name to the limited liability partnership under sub-section (3) of section 17;