Jharkhand High Court
Anmol Kumar Tiwari & Others vs The State Of Jharkhand & Others on 16 January, 2019
Author: Aniruddha Bose
Bench: Chief Justice, B.B.Mangalmurti
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 455 of 2016
Anmol Kumar Tiwari & Others ... ... Appellants
Versus
The State of Jharkhand & Others ... ... Respondents
With
L.P.A. No. 535 of 2016
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CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.B.MANGALMURTI
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For the Appellants : Mr. Alok Anand, Advocate
For the Respondents : Mr. D.K.Dubey, Sr. S.C.-I
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th
Order No. 17 : Dated 16 January, 2019
Aniruddha Bose, C.J.
Matter is mentioned out of turn with prayer for adjournment on behalf of the State.
Let the matter be listed on 28th January, 2019 at 2.15 p.m. (Aniruddha Bose, C.J.) (B.B.Mangalmurti, J.) Birendra/