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[Cites 0, Cited by 0] [Section 19A(2)] [Section 19A] [Entire Act]

State of Rajasthan - Subsection

Section 19A(2)(a) in Rajasthan Entertainments and Advertisements Tax Act, 1957

(a)no sum shall be payable by the State Government under section 14 to any local authority within the block, and