Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 80 in Civil Suit Rules (Assam)

80. Further instructions for execution.

- After receiving the above report, the District Officer shall furnish the Government pleader with a copy of the list of the debtor's property, and such further instructions and papers as may be necessary to enable the Government pleader to apply for the execution of the decree.