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[Cites 0, Cited by 0] [Section 60(5)] [Section 60] [Entire Act]

State of Kerala - Subsection

Section 60(5)(b) in The Kerala Panchayat Buildings Rules, 2011

(b)all openings in foundations or floors, windows and drains and all junctions between foundations and walls of the buildings shall be effectively rat -proofed ; windows and doors shall be securely covered with rat proof screening or grillage or shall be tightly closed with metal sheeting, concrete or other quality rat -proof -material.