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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(4)(b) in Telangana Infectious Diseases Act, 1950

(b)leaves or takes away any person from, any such hospital or place in contravention of sub-section (3) shall be punished with imprisonment which may extend to, three months, or with fine not exceeding hundred rupees or with both.