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Union of India - Section

Section 4 in The Army And Air Force (Disposal Of Private Property) Amendment Act, 2000

4. Amendment of section 14.-

In section 14 of the principal Act, for the words and figures" the Indian Lunacy Act, 1912 (4 of 1912 )", the words and figures'' the Mental Health Act, 1987 (14 of 1987 )" shall be substituted.