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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(1) in The Karnataka State Civil Services (Regulation of transfer of staff of Department of Collegiate Education) Act, 2012

(1)Every appointing authority while making initial appointment of a Principal, teaching or non-teaching staff to various offices/Government First Grade College of the Department of Collegiate Education shall ensure that vacancies in zone-C shall be filled in the first instance.