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State of Andhra Pradesh - Section

Section 12C in Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

12C. [ [Omitted by Act No. 28 of 1985 and came into force with effect from 10-3-1985 and published in A.P. Gazette Part IV-B Extraordinary No. 47, dated 8-11-1985.]

Omitted]