Section 112(2)(c) in Insolvency And Bankruptcy Code, 2016

[Cites 0, Cited by 0] [Section 112(2)] [Section 112] [Entire Act]

Union of India - Subsection

Section 112(2)(c) in Insolvency And Bankruptcy Code, 2016

(c)list of the creditors who were present or represented at the meeting, and the voting records of each creditor for all meetings of the creditors; and

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Union of India - Subsection

Section 112(2)(c) in Insolvency And Bankruptcy Code, 2016