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[Cites 0, Cited by 0] [Section 6F] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6F(1) in Andhra Pradesh Rights in Land and Pattadar Pass Books (Amendment) Act, 2019

(1)Bhudhaar Cards both temporary and permanent shall be generated in respect of all the parcels of the land to which Bhudhaarshave been assigned and shall be made accessible online to the Pattadarsor owners of such land, in such manner as may be prescribed.