Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Entire Act] NCT Delhi - Section Section 57 in The Delhi Land Reforms Rules, 1954 57. Rounding off of the instalments of land revenue or compensation. - Every instalment of land revenue or compensation payable by Bhumidhar shall be rounded off to the nearest anna.
