Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Jharkhand - Subsection

Section 28(1) in Bihar Factories Rules, 1950

(1)No hygrometer shall be affixed to a wall, pillar or other surface unless protected therefrom by wood or other non-conducting,material at least half an inch in thickness and distant at least one inch from the bulb of each thermometer.