Section 17 in Bihar Public Irrigation and Drainage Works Rules, 1948
17.
The Revenue Officer shall prepare a rate report for each village containing the following particulars :-(1)the total cost to be realised for the work,(2)the share of the cost to be realised from the village in question,(3)a statement in Form F showing the amount payable by each person benefited by the work,(4)the Revenue Officer's recommendations as to the rates of recovery mentioned in sub-section (2) of Section 19.
