Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 441A] [Entire Act] Union of India - Subsection Section 441A(2) in The Companies (Second Amendment) Act, 2002 (2)Every company shall pay to the Central Government the cess referred to in sub- section (1) within three months from the close of every financial year.
