Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Tripura - Subsection

Section 23(1)(b) in Tripura Weights and Measures (Enforcement) Act, 1967

(b)from every decision of the Controller under this Act, not being a decision made in appeal under Cl. (a), to the Administrator or any officer specially authorised in this behalf by the Administrator