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State of Haryana - Section

Section 41 in The Haryana Private Universities, 2006

41. University to follow rules, regulations, norms etc. of regulating bodies.

- Notwithstanding anything contained in this Act, the university shall be bound to comply with all the rules, regulations, norms etc. of the regulating bodies and provide all such facilities and assistance to such bodies as are required by them to discharge their duties and carry out their functions.