Karnataka High Court
Shahnawazalam vs State Of Karnataka on 10 September, 2012
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 10TH DAY OF SEPTEMBER 2012
BEFORE
THE HON'BLE MR. JUSTICE RAM MOHAN REDDY
WRIT PETITION Nos.32682-32716 OF 2012 (EDN-AD)
BETWEEN
1. SHAHNAWAZALAM
AGED ABOUT 19 YEARS,
S/O AFTAB ALAM,
C/O N G JAGADEESH,
VINUTHA NILAYA,
1ST "B" CROSS,
PARK ROAD TUMKUR.
2. ASHARAF HOADA
AGED ABOUT 19 YEARS,
S/O S K SHAMSULHODA,
C/O N G JAGADEESH,
VINUTHA NILAYA,
1ST "B" CROSS,
PARK ROAD TUMKUR.
3. ABHISHEK KUMAR
AGED ABOUT 19 YEARS,
S/O RANGABAHADUR SINGH,
C/O L N MURTHY,
5TH CROSS, TUMKUR.
4. WASIM AKRAM
S/O FIDA HUSSAIN,
C/O C.H.A.R.A.S
1ST MAIN ROAD 1ST A CORSS,
NRUPATUNGA, EXTENSION,
SHETTY ROAD, TUMKUR.
2
5. SHABBIREQUBAL
AGED ABOUT 22 YEARS,
S/O ABDUL BARI KHAN,
C/O KHALIQU EQUABAL,
BAIG MANZIL,
SAPATHAGRI EXTENSION,
TUMKUR.
6. SALIM AHAMAD
AGED ABOUT 22 YEARS,
S/O M D BASHEER AHAMAD,
C/O BEHIND H.M.S,
POLYTECHNIC, TUMKUR.
7. RAJESH KUMAR SINGH
AGED ABOUT 22 YEARS,
S/O CHITTARNJAN SINGH,
R/O BEHIND H.M.S. POLYTECHNIC
SHTTIHALLI ROAD, TUMKUR.
8. VIJAYAKUMR SAHU
AGED ABOUT 19 YEARS,
S/O KUNYILAL SAHU,
R/O HOUSE NO. 42,
RAHAMAT MAHAL ANAN NAGAR,
TUMKUR.
9. MD IMRAN ALAM
AGED ABOUT 23 YEARS,
S/O EBNULA HASSAN
OPPOSITE CONTRESS OFFICE,
RANGASWAMY ROAD, TUMKUR.
10. MD WAJID ALI
AGED ABOUT 18 YEARS,
S/O MD NOORGHANI,
"SAPTHAMUKHI",
NRUPATUNGA EXTN
FIRST MAIN,
SHETTIHALLI MAIN ROAD,
TUMKUR - 572102
3
11. MANTUKUMAR
AGED ABOUT 19 YEARS,
S/O GOWRISHANKAR,
C/O L N MURTI
5TH CROSS,
TUMKUR - 571102
12. MRIGENDRA KUMAR
S/O JITENDRA SINGH
AGE 20 YEARS
C/O L N MURTI,
5TH CROSS,
TUMKUR - 571102
13. ASIF NAWAB
AGED ABOUT 24 YEARS,
S/O EQUITEDAR AHAMAD,
C/O UMAR
IN FRONT OF H.M.S. COLLEGE,
TUMKUR - 571102
14. GULNAWAZ AHAMAD
AGED ABOUT 18 YEARS,
S/O QUAMARULLA HUDA
C/O RANGASWAMY,
SHETTIHALLI ROAD,
TUMKUR - 571102
15. ASHFAQUE AHAMAD
AGED ABOUT 19 YEARS,
S/O MD RAEIS,
C/O N G GANESHA,
VINUTHA NILAYA,
PARK ROAD,
MARUTHI NAGAR,
TUMKUR - 571102
16. NAJMUSH SHAQUIB
S/O KITABUDDIN,
C/O N G GANESHA
VINUTHA NILAYA,PARK ROAD,
MARUTHI NAGAR, TUMKUR-571102
4
17. RATNESH PAL
AGED ABOUT 22 YEARS,
S/O JAGADISH PAL,
RAHAAMAT MAHAL,
ANAND NAGAR,
TUMKUR - 571102
18. SIBGAT ULLAH
AGED ABOUT 18 YEARS,
S/O FERAQUE AHAMAD,
RAHAAMAT MAHAL,
ANAND NAGAR,
TUMKUR - 571102
19. AKRAMSHAMIM
S/O SHAMIM AZAZ,
C/O NARASIMHAMURTHY,
2ND MAIN, 3RD CROSS,
NRUPATUNGA, EXTENSION,
TUMKUR - 572102
20. ASHTOSH KUMAR
AGED ABOUT 23 YEARS,
S/O JAYAPRAKASH,
C/O RAHAAMAT MAHAL,
ANAND NAGAR,
TUMKUR - 571102
21. THIMMEGOWDA
AGED ABOUT 21 YEARS,
S/O VISHWANATH,
R/O SHRAVANGERE,
HIRIYUR TALUK,
CHITRADURGA DISTRICT-572321
22. SUNILKUMAR P S
AGED ABOUT 19 YEARS,
S/O SRINIVASA REDDY,
R/O PARAVARA HALLI VILLAGE,
MAGADI POST,
BANGAR PET TALUK,
KOLAR DISTRICT.
5
23. ANJAPPA S
AGED ABOUT 21 YEARS,
S/O SUBRAMANI
R/O POOJARA HALLI,
AMBLIKAL,
MULABAGAL
KOLAR-563101
24. RAJKUMAR A
AGED ABOUT 21 YEARS,
S/O ALAGHAR,
R/O ALAGHAR,
3RD CROSS, RAMDAS COMPOUND,
KARAGIKOTTE,
SHANTHINAGAR,
KOLAR-563101
25. JEEVAN H S
C HOSUR,
NAMBIHALLI,
SRINIVASANAGAR,
KOLAR - 573101
26. SRINIVAS V
AGED ABOUT 21 YEARS,
S/O VENKATESHAPPA,
KRISHNARAJAPURA,
S B HALLI,
KOLAR - 563101
27. SHIVARAJ G
AGED ABOUT 21 YEARS,
S/O GOVINDAPPA,
R/O MADDINAYAKANAHALLI,
T GOLLAHALLI,
KOLAR-563101
28. ARUNKUMAR N
AGED ABOUT 21 YEARS,
S/O NARAYANASWAMY,
R/O HOLALI HOSUR,
HUTHUR, KOLAR-563101
6
29. SANTHOSHA
AGED ABOUT 21 YEARS,
S/O NAGARAJ V,
R/O KARIHALLIGAYATHRI,
LAYOUT,
BANGARPET
KOLAR-563101
30. SUKEERTHI R
AGED ABOUT 19 YEARS,
S/O RAMAIAH R M
GANDHINAGAR,
KOLAR-563101
31. BALAKRISHNA C
AGED ABOUT 21 YEARS,
S/O CHANNANARAYANAPPA,
R/O DODDAGUTTAHALLI,
MALLANAYAKANAHALLI,
MULABAGAL,
KOLAR - 563101
32. S. KEERTHIKUMAR
AGED ABOUT 21 YEARS,
S/O SHIVANNA,
R/O KARAHALLI,
BANGARPET,
KOLAR - 563101
33. RESHMA SULTANA
AGED ABOUT 21 YEARS,
D/O SHAIK MAHABOOB,
BETHAMANGALA,
BANGARPET,
KOLAR - 563101
34. NAVEENA N
AGED ABOUT 22 YEARS,
S/O NAGENDRAPPA,
R/O DODDETHIMMAHALLI,
HONNALI,
7
DAVANAGERE - 563121
35. DEEPAK B M
AGED ABOUT 22 YEARS,
S/O BASAVANTAPPA,
MALLANAVAR,
ASST DIRECTOR,
AKSHARA DASOHA,
TALUK PANCHAYAT,
N R PURA - 571402.
... PETITIONERS
(By Sri. R PRAMOD, ADVOCATE )
AND
1. STATE OF KARNATAKA
REP BY SECRETARY
TECHNICAL EDUCATION
EXAMINATION BOARD,
MULTI-STORIED BUILDING, BANGALORE.
2. THE DIRECTOR
TECHNICAL EDUCATION DEPARTMENT
SESHADRI ROAD, BANGALORE.
3. THE PRINCIPAL
H M S POLYTECHNIC
SHETTIHALLI ROAD,
TUMKUR - 571102
4. THE PRINCIPAL
H.M.S. RURAL POLYTECHNIC,
MANCHKAL KUPPE, TUMKUR,
TUMKUR DISTRICT - 571102
5. THE PRINCIPAL
SRIDEVI POLYTECHNIC,
TUMKUR,
TUMKUR DISTRICT - 571102
6. THE PRINCIPAL
SAHYADRI POLYTECHNIC,
8
SAGAR ROAD,
SEEBINAKERE POST,
THIRTHAHALLY,
SHIMOGA DISTRICT - 571432
7. THE PRINCIPAL
MOTHER TERESA POLYTECHNIC,
MUNESHWARA NAGAR,
ANTARAGANGE ROAD,
KOLAR - 563101
8. THE PRINCIPAL
AECS PAVAN POLYTECHNIC,
BANGALORE CHENNAI BYE PASS
ROAD, HAROHALLI GARDEN,
PAVAN NAGAR, KOLAR - 563101.
... RESPONDENTS
(By Sri. R OMKUMAR, AGA R1 & 2)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE ANNX-B IE., CIRCULAR ISSUED BY R2 AND
DIRECT THE RESPONDENTS TO CONTINUE THE CARRY
OVER SYSTEM VIDE CIRCULAR DATED 2.8.10 VIDE ANNX-A
ISSUED BY R2; AND ETC.
THESE PETITIONS ARE COMING ON FOR ORDERS
THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the parties submit that facts of these cases and the question for decision making are identical to the facts and question that arose for consideration in W.P.32330-437/2012. 9
According to the learned counsel these petitions may be disposed off in the like terms as directed in the order dt. 10.9.2012 in W.P.32330-437/2012.
These petitions are ordered accordingly.
SD/-
JUDGE ln.