- Wages may be paid to prisoners for work done with a view to-(a)offering incentive and stimulus for effort, work and industry;(b)making prison work purposive and meaningful;(c)developing a sense of self-responsibility and self-respect amongst the inmates;(d)enabling prisoners to purchase their sundry daily extra requirements from the prison canteen; and(e)helping inmates to effect saving for their postrelease rehabilitation and also for extending economic help to their families.
