Allahabad High Court
Ashok Kumar Tripathi vs State Of U.P. Thru. Secy. Secondary ... on 26 April, 2023
Author: Pankaj Bhatia
Bench: Pankaj Bhatia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- WRIT - A No. - 1864 of 2023 Petitioner :- Ashok Kumar Tripathi Respondent :- State Of U.P. Thru. Secy. Secondary Education, Lko. And 4 Others Counsel for Petitioner :- Krishna Madhav Shukla,Ajay Pratap Singh Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.
The writ petition is allowed.
For order, see my order of date passed in WRIT - A No.3708 of 2013; Ashok Kumar Tripathi versus State of U.P. and others.
Order Date :- 26.4.2023 KR