Punjab-Haryana High Court
Haryana State Industrial Development ... vs Anangpal And Others on 11 February, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 3794 OF 2010 (O & M)
(L.A.C. NO. 149 OF 2006)
Haryana State Industrial Development Corporation Ltd., now known as
Haryana State Industrial & Infrastructure Development Corporation Ltd.
..............Appellant
Versus
Anangpal and others
...........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Mr. H.S.Hooda, Senior Advocate with
Mr. Kamal Sehgal, Advocate
for the appellant
Mr. Shailendra Jain, Advocate
for the private respondents
Mr. D.D.Gupta, Addl. Advocate General Haryana
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2373 of 2010, titled as Madan Pal Versus State of Haryana and another.
11.2.2011 (RAJESH BINDAL) aj JUDGE