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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1)(v) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(v)Two persons to be nominated by the Chancellor from amongst the members of the Court who are neither teachers nor students nor employees of any University or affiliated college or recognised or approved institution;