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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Karnataka - Subsection

Section 56(2)(f) in Karnataka Electricity Reform Act, 1999

(f)the particulars to be furnished, the collection of information, details, particulars, documents, accounts, books, etc. from or of the persons involved in the generation, transmission, distribution, supply and use of electricity, the form and manner in which the same are to be furnished and enforcing and compelling the production of the same;